Supreme Court - Daily Orders
State Of Rajasthan vs Secretary Management Committee Shri ... on 29 August, 2017
Bench: J. Chelameswar, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 1548 OF 2017
IN
SPECIAL LEAVE PETITION(C) NO.30061 OF 2016
STATE OF RAJASTHAN PETITIONER(S)
VERSUS
SECRETARY MANAGEMENT COMMITTEE SHRI BHAGWAN
DAS TODI COLLEGE AND ORS RESPONDENT(S)
O R D E R
Delay condoned.
We have considered the averments in the review petition. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error apparent on the face of the record.
Hence, the Review Petition is dismissed.
….....................J. [J. CHELAMESWAR] ….....................J. [PRAFULLA C. PANT] NEW DELHI DATED; AUGUST 29, 2017 Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.08.30 17:11:40 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA ITEM NO.1005 (CHAMBER MATTER) SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1548/2017 in SLP(C) No. 30061/2016 STATE OF RAJASTHAN Petitioner(s) VERSUS SECRETARY MANAGEMENT COMMITTEE SHRI BHAGWAN DAS TODI COLLEGE AND ORS Respondent(s) (IA No.64630/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 29-08-2017 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed, in terms of the signed order.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file)