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State of Odisha - Section

Section 219 in Orissa Municipal Rules, 1953

219.

The Council may provide instruction -
(a)either by schools maintained wholly from the Municipal fund; or
(b)by means of grants-in-aid to schools under private management from the said funds in accordance with the rules as may be prescribed by Government from time to time; or
(c)by contributing towards the cost of maintaining public schools; or
(d)by more than one of such means.