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Union of India - Section

Section 8 in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996

8. Amendment of section.

In section 11 of the principal Act, for the words and figures" section 230 of the Indian Companies Act, 1913 ", (7 of 1913 ) the words and figures" section 530 of the Companies Act, 1956 " (1 of 1956 ) shall be substituted.