Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Section 252] [Entire Act] Union of India - Subsection Section 252(3) in The Companies Act, 1956 (3)The Directors of a company collectively are referred to in this Act as the "Board of Directors" or "Board".
