Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 75 in The West Bengal Primary Education Act, 1973 75. Contribution from State revenues. - The State Government shall every year provide such sum from the State revenue as it may think fit for expenditure on primary education.
