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State of Telangana - Section

Section 8 in Telangana Shops and Establishments Act, 1988

8. Selling outside prohibited, before opening and after closing hours of shops.

- No person shall carry on, in or adjacent to, a street or public place, the sale of any goods, before the opening and after the closing hours fixed under section 7 for the shops dealing in any kind of goods in the locality in which such street or public place is situated:Provided that, nothing in this section shall apply to the sale of -
(i)News papers;
(ii)flowers;
(iii)pan;
(iv)vegetables and fruits; and
(v)such other goods as the Government may, by notification, specify from time to time.