Madhya Pradesh High Court
Deewanchand Oud vs State Of M.P on 24 April, 2015
1
WP.No.3239/2012
24.04.2015
Shri J.P. Mishra, Advocate for the petitioner.
Issue notice to the respondents on payment of process
fee within a period of fifteen working days.
Notice be made returnable within eight weeks.
(Sheel Nagu) Judge ar/-