Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(1) in The U.P. Fire Prevention And Fire Safety Act, 2005 (1)The Uttar Pradesh Fire Prevention and Fire Safety Ordinance, 2005 (U.P. Ordinance No. 5 of 2005) is hereby repealed.
