Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(4)The rolling stock of new type different from those already running on a section or increasing the speed of existing rolling stock by making improvements, shall require oscillation and other trials to be conducted as specified by the Central Government from time to time to determine safe speed potential and stability or rolling stock.