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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The U.P. Electricity Reforms Act, 1999

(1)The Commission shall ordinarily meet once in every fortnight at such time and place within the State as the Chairperson may think fit:Provided that a meeting shall be convened earlier if a request is so made by a member.