Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(52A) in Haryana Municipal Corporation Act, 1994 (52A)[ "Shamlat Deh" includes - [Clause (52A) inserted by Haryana Act No. 18 of 1999.]
