Section 1(3) in Assam (Temporarily Settled Areas) Tenancy Act 1971
(3)It extends to-(a)the districts of Kamrup, Nowgong, Darrang, Sibsagar and Lakhimpur;(b)Silchar and Hailakandi Sub-divisions of the district of Cachar ; and(c)temporarily settled areas of Gossaingaon, Sidli and Bijni Circles of Kokrajhar Sub-division in the district of Goalpara and the temporarily settled areas of Karimganj Sub-division (Now Karimganj is a district).
