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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4)(v) in Uttar Pradesh State Universities Act, 1973

(v)in the case of appointment of teachers of an Institute or constituent college, the Director of the Institute or the Principal of the constituent college, as the case may be.