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Allahabad High Court

Chandrama Singh vs J.D.C. & Others on 1 July, 2010

Author: Krishna Murari

Bench: Krishna Murari

Court No. - 4 Case :- WRIT -- B No. -- 5443 of 1982 Petitioner :- Chandrama Singh Respondent :- J.D.C. & Others Petitioner Counsel :- V.K. Singh Respondent Counsel :- S.C.,Aditya Narain,R.N. Singh,S.N. Singh,Sankatha Rai Hon'ble Krishna Murari. J .

The matter was nominated to me by the Hon'ble The Chief Justice. Since I am sitting in different jurisdiction, therefore, the case is released and may be listed before appropriate court having jurisdiction.

Order Date :- 1.7.2010 Dcs