Section 3(2) in Orissa Secretariat Private Secretaries Service Rules, 1997
(2)The rank of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] shall be equal with that of Section Officer, Level-le Rank of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] shall be equal with that of Under-Secretary and the rank of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] shall be equal to that of Deputy Secretary to Government.
