Delhi High Court - Orders
Ashok Leyland Ltd vs Dtc on 31 January, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 36/2018
ASHOK LEYLAND LTD. ..... Appellant
Through: Mr. Amir Singh Pasrich with Mr.
Kalyan Arambam and Ms. Priyanka
Raj, Advs.
versus
DTC ..... Respondent
Through: Mrs. Avnish Ahlawat with Mr. Nilesh
Kumar Singh and Ms. Aarushi, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 31.01.2019 Renotify the matter along with O.M.P.(I) (COMM.) 394/2018 on 2.5.2019.
RAJIV SHAKDHER, J JANUARY 31, 2019/pmc