Section 213(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
(a)notwithstanding the provision of rule 212 the following precautions are observed at the place of transporting, handling, storage and use of such explosives, namely-(i)prohibition of smoking, naked lights and other sources of ignition in the vicinity where explosives are handled, stored and used;(ii)to keep safe distance and to use non-sparking tools while opening packages containing explosives;(iii)to stop the use of explosives and handling thereof while the weather conditions are not suitable for such use or handling.
