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Union of India - Section

Section 4 in The Central Administrative Tribunal Rules Of Practice, 1993

4. Preparation of pleadings and other papers

.-(a) All pleadings, affidavits, memoranda and other papers filed in the Tribunal shall be fairly and legibly typewritten or printed in English or Hindi language on durable white foolscap folio paper of Metric A-4 size (30.5 cms. long and 21.5 cms. wide) on one side only in double space with a left margin of 5 cms. and right margin of 2.5 cms. duly paginated, indexed and stitched together in the paper-book form. The index shall be in Form No. 1.
(b)English translation of documents/pleadings shall be duly authenticated by any legal practitioner.