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State of Kerala - Section

Section 47 in Kerala Land Reforms (Tenancy) Rules, 1970

47. Procedure for disposal of application.

- The procedure for the disposal of an application referred to in Rule 46 shall as far as may be, be the same as that laid down in sub-section (3) of Section 48.Surrender or abandonment of holding by tenant(Sections 51 and 51 A)