Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 13 in The U.P. National Parks Act, 1935 13. Saving. - Nothing in this Act shall affect or limit the operation of the provisions of the Indian Forest Act, 1927 in respect of anv area constituted a park under this Act.
