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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2)(c) in Gender Sensitization & Sexual Harassment of Women at District Court, Patan and Courts under the jurisdiction of District Court, Patan (Prevention, Prohibition and Redressal) Regulations, 2013

(c)one or two members to be elected by General Ballot of the Bar Association of the District Court Patan who shall be registered member/s of the said Bar Association for at least ten years out of whom at least one shall be a woman;