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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(c) in The National Cadet Corps Rules, 1948

(c)[ In the case of an officer, the Vice-Chancellor or the Director of Public Instruction shall forward the application with his recommendation thereon through the State Government to the Ministry of Defence, Government of India, who may eight grant such application or reject it.] [Substitued by S.R.O. 108, dated 23rd March, 1957, Part II. Section 4, page 55]