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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(b)Have the power of superintendence and control over, and be responsible for the maintenance of standards of instruction and education including the conduct of post-graduate teaching and the promotion of research work in the University ;