Andhra Pradesh High Court - Amravati
Nagarjuna Cerachem Pvt Ltd vs The State Of Ap on 21 February, 2024
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: W.P.No.4544 of 2024
PROCEEDING SHEET
Sl.No. Office
DATE ORDER Note
01. 21.02.2024 BKM, J
Heard the learned counsel for the
petitioner.
The learned Government Pleader for
Labour takes notice for the respondents to file
detailed counter.
List on 20.03.2024. It is open for the petitioner to avail the remedy of appeal under the BOCW and Cess Act and Rules, 1996 notwithstanding the pendency of this writ petition.
_________ BKM, J UPS 2