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Andhra Pradesh High Court - Amravati

Nagarjuna Cerachem Pvt Ltd vs The State Of Ap on 21 February, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE: W.P.No.4544 of 2024

                               PROCEEDING SHEET

Sl.No.                                                                     Office
          DATE                             ORDER                           Note
01.      21.02.2024 BKM, J

                         Heard      the    learned   counsel   for   the
                   petitioner.
                         The     learned    Government    Pleader    for
                   Labour takes notice for the respondents to file

detailed counter.

List on 20.03.2024. It is open for the petitioner to avail the remedy of appeal under the BOCW and Cess Act and Rules, 1996 notwithstanding the pendency of this writ petition.

_________ BKM, J UPS 2