Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 40 in The M.P. Ceiling On Agricultural Holdings Act, 1960

40. Revenue Officer to direct delivery of possession.

- The competent authority may upon its own motion or on the application of any person who is entitled to the possession for any land under any of the provisions of this Act, direct that possession of such land be delivered to such person.