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State of Madhya Pradesh - Section

Section 118 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

118. Records of [Panchayat or Gram Sabha] [Substituted by M.P. Act No. 3 of 2001 (w.e.f. 26-1-2001).] open to inspection.

- Subject lo rules made under this Act and on the payment of such fee as may be prescribed the records of [Panchayat or Gram Sabha] [Substituted by M.P. Act No. 3 of 2001 (w.e.f. 26-1-2001).] or any committee thereof, shall be open to inspection to such person, as may desire it and certified copies thereof shall be given to such person as may apply for them on payment of such fee as may be prescribed.