Himachal Pradesh High Court
Hari Krishan And Another vs . State Of Himachal Pradesh And on 14 July, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Hari Krishan and another vs. State of Himachal Pradesh and others .
CMP No. 16119 of 2025 In Ex. Petition No.565 of 2025 14.07.2025 Present Ms. Sakshi Thakur, proxy counsel vice Mr. Anshul Jairath, Advocate, for the applicants/petitioners. Mr. Anup Rattan, Advocate General with Mr. Rajan Kahol and Mr. B.C.Verma, Additional Advocate Generals and Mr. Ravi Chauhan, Deputy Advocate General, for the non-applicants/respondents.
Notice. Mr. Rajan Kahol, learned Additional Advocate General, appears and waives service of notice on behalf of the non-applicants/respondents. He prays for and is granted two weeks' time to file reply.
(Sandeep Sharma) Judge July 14, 2025 (shankar) ::: Downloaded on - 14/07/2025 21:25:56 :::CIS