Calcutta High Court
Commissioner Of Income Tax vs M/S. Maithan International on 10 April, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITAT No. 209 of 2013
G.A. No.3436 of 2013
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, CENTRAL-I
Versus
M/s. MAITHAN INTERNATIONAL
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date : 10th April, 2014.
Mr. J.P.Khaitan, Sr. Advocate with Mr. Saurav
Bagaria,Advocate for the respondent
The Court : There is a connected appeal, which was directed by the order dated 19th March, 2014 to be listed. We also directed for service of a copy. We are told that no copy has been served as yet. The connected matter today is not in the list, but it was in the list yesterday. Be that as it may, let service be effected and this matter be listed along with the connected matter after two weeks. Service must be effected by next Wednesday (16.4.2014).
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) km AR(CR)