Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(c) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 (c)names, description and addresses of the persons, who are likely to be affected, if the application is accepted;
