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Himachal Pradesh High Court

H.P. Power Corporation Ltd. vs . Adritz Hydro Pvt. on 8 November, 2024

H.P. Power Corporation Ltd. vs. Adritz Hydro Pvt. Ltd.

Arb. Case No.623 of 2024 08.11.2024 Present: Mr. Sunil Dutt Gautam, Advocate vice counsel for the petitioner.

Mr. Vivek Thakur, Advocate vice counsel for the respondent.

At the joint request of parties, list on 29 th November, 2024.

( Satyen Vaidya ) Judge November 08, 2024 (vt)