Himachal Pradesh High Court
H.P. Power Corporation Ltd. vs . Adritz Hydro Pvt. on 8 November, 2024
H.P. Power Corporation Ltd. vs. Adritz Hydro Pvt. Ltd.
Arb. Case No.623 of 2024 08.11.2024 Present: Mr. Sunil Dutt Gautam, Advocate vice counsel for the petitioner.
Mr. Vivek Thakur, Advocate vice counsel for the respondent.
At the joint request of parties, list on 29 th November, 2024.
( Satyen Vaidya ) Judge November 08, 2024 (vt)