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[Cites 0, Cited by 0] [Section 418] [Entire Act]

State of Uttar Pradesh - Subsection

Section 418(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)except where no other route is available, carry a corpse or part of a corpse along any street along which the carrying of corpse is prohibited by a public notice issued by the Municipal Commissioner in this behalf;