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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(2)(e) in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947

(e)the procedure to be followed in hearing and disposing of appeals under Section 7;