Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Puducherry - Subsection Section 26(3) in Puducherry School Education Act, 1987 (3)Admission to a recognised school or to any class thereof shall be regulated by rules made in this behalf.
