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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)The Presiding Officer shall at the close of the poll prepare a ballot paper account in Form 21 and enclose it in a separate cover with the words "Ballot Paper Account" subscribed thereon.