Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Haryana - Subsection

Section 47(2)(d) in The Haryana Private Universities, 2006

(d)the manner, terms and conditions of appointment of the Chancellor under sub-section (1) of section 16;