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[Cites 0, Cited by 0] [Section 196] [Entire Act]

State of Kerala - Subsection

Section 196(3) in Kerala Panchayat Raj Act, 1994

(3)In respect of loans given by the Government under this section the provisions of the Kerala Local Authorities Loans Act, 1963 (30 of 1963) and the rules made there under shall apply.