Madhya Pradesh High Court
Siyaram Yadav vs The State Of Madhya Pradesh on 6 April, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4906 of 2020 (SIYARAM YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-04-2022 Parties through their counsel.
Let default as pointed out by the Registry be cured within a week. List in the week commencing 25.04.2022 alongwith WP. No.3022/2020. Interim relief, if any, to continue till the next date of hearing.
(SHEEL NAGU) (MANINDER S BHATTI)
JUDGE JUDGE
mohsin
Signature Not Verified
SAN
Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2022.04.07 13:01:21 IST