Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Siyaram Yadav vs The State Of Madhya Pradesh on 6 April, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4906 of 2020 (SIYARAM YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-04-2022 Parties through their counsel.

Let default as pointed out by the Registry be cured within a week. List in the week commencing 25.04.2022 alongwith WP. No.3022/2020. Interim relief, if any, to continue till the next date of hearing.



                                         (SHEEL NAGU)                                                 (MANINDER S BHATTI)
                                             JUDGE                                                          JUDGE

                                      mohsin




Signature Not Verified
  SAN




Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2022.04.07 13:01:21 IST