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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2)(a) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(a)in the case of any of the crops referred to sub-section (1), the market price at the taluk headquarters last published under sub-section (1) before the when such fair rent became payable.