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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(ii) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(ii)When the amount standing at the credit of a member becomes payable in the middle of the year, interest shall be up to the last date of the month preceding the month in which final settlement is made.