Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(2)(a) in The Calcutta Municipal Corporation Act, 1980

(a)relates to a public meeting or to an election to Parliament or the State Legislature or the Corporation or to candidature in respect of such election; or