Karnataka High Court
Jagadevi D/O Chandrakanth vs The Chairman on 9 February, 2012
Author: Ashok B.Hinchigeri
Bench: Ashok B.Hinchigeri
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, Efifiigt Thfi 1"{E&'§ElEfi" is pezzéirég cansidsraiian Eiazfbis SEi§Y€fl3€ Cam": wiihzcsué {has bang ' GI'{"i€E1 £25 Delhi High ilazzrté Endustriak Tribunafs order directing-thé§':: 7-.I the similarly gfiacssé ampieyaes VA ha submits that :10 reiififcarz fie Submits mat as per sf Endia {Staff} Reguia:ians,vLA..l£3 £.3{}§ is no? emiitied ':0. iii: the LLC. He read Gut r€Hg§;v1l9;§i:$fi.V are as fsilows:
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