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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(2)(g) in Kerala Fish Seed Act, 2014

(g)the form of application for the renewal of registration, the manner of its submission, the fees which should accompany, the form of the renewal certificate of registration, the renewal fees to be realised and the form of the register to be kept under section 17;