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State of Chattisgarh - Section

Section 5 in The Chhattisgarh Motor Vehicles Rules, 1994

5. Production of Vehicle.

- Subject to the provisions of sub-section (6) of Section 9 of the Act the applicant shall furnish a servicable vehicle of the class to which the application relates and present himself for the test at such time and place as may be specified by the Licensing Authority.