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[Cites 0, Cited by 1] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(1) in The Gujarat Co-Operative Societies Act, 1961

(1)Every society which declares, out of the current year's profit a dividend to its members at a rate of 3 per cent or more, shall contribute towards the education fund of the Gujarat State Co-operative Union at such rate as may be prescribed.