Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of Madhya Pradesh - Section

Section 3D in The M.P. Recognised Examinations Act, 1937

3D. Prohibition of use of unfair means at recognised examinations etc.

(1)No person shall adopt or take recourse to unfair means at any recognised examination.
(2)No person shall aid, abet or conspire in the use of unfair means at any recognised examination.