Bombay High Court
Prashant S/O Narayan Ghate And 5 Ors vs State Of Mah. Thru P.S.O. Katol on 11 December, 2020
Author: Vinay Joshi
Bench: V. G. Joshi
Order 207 apl 320-2007
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPEAL NO. 320/2007
Prashant S/o Narayan Ghate and others
-VERSUS-
The State of Maharashtra, through PSO P.S. Katol, District Nagpur.
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
Shri Akash Gupta, Advocate for appellants
Shri S.D. Sirpurkar, APP for the respondent/State
CORAM : VINAY JOSHI, J.
DATE : DECEMBER 11, 2020.
At the request of Shri Akash Gupta, counsel for the appellants, stand over to 05/01/2021.
JUDGE R.S. Sahare ::: Uploaded on - 11/12/2020 ::: Downloaded on - 12/12/2020 07:55:38 :::