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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(q) in University of Patanjali Act, 2006

(q)to determine standards of admission to the University or a Constituent College, Regional Center, Study Center and Yoga training Center through specialized committee with the approval of Academic Council;