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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

NCT Delhi - Subsection

Section 135(2)(c) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(c)at the earliest opportunity to report to superior authority every breach or attempted breach or design to commit any breach of any provisions of any law, rule, regulation, direction or order for the time being in force, or in any way applicable to the jail or any prisoner confined therein.
(L)Subordinate Officers