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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(4) in Indian Administrative Service (Departmental Examination) Rules, 1962

(4)An officer of the Indian Administrative Service posted in 'Bihar outside the areas mentioned in Part I of Appendix III will be eligible to appear at the optional examination in the tribal language mentioned in Part II of Appendix III.