Supreme Court - Daily Orders
The Commissioner Of Customs Central ... vs Coromandel Shipping Agencies Pvt. Ltd. on 20 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.21 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 29920/2019
THE COMMISSIONER OF CUSTOMS,
CENTRAL EXCISE AND SERVICE TAX,
VISAKHAPATNAM II Appellant(s)
VERSUS
COROMANDEL SHIPPING AGENCIES PVT. LTD. Respondent(s)
( IA No.135402/2019-CONDONATION OF DELAY IN FILING and IA
No.135400/2019-EX-PARTE STAY )
Date : 20-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s) Ms. Pinky Anand, ASG
Mr. Shekhar Vyas, Adv.
Ms. Rukmini Bobde, Adv.
Ms. Tanisha Semonta, Adv.
Mr. Nitya Rao, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeals are admitted.
List along with Civil Appeal Nos.1765/2009 and 3349/2017 and other connected cases, if any. Signature Not Verified Digitally signed by (NEETU KHAJURIA) (VIDYA NEGI) CHARANJEET KAUR Date: 2019.09.21 11:02:32 IST COURT MASTER COURT MASTER Reason: