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Supreme Court - Daily Orders

The Commissioner Of Customs Central ... vs Coromandel Shipping Agencies Pvt. Ltd. on 20 September, 2019

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.21                            COURT NO.8                SECTION XVII

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                CIVIL APPEAL Diary No(s). 29920/2019


     THE COMMISSIONER OF CUSTOMS,
     CENTRAL EXCISE AND SERVICE TAX,
     VISAKHAPATNAM II                                                 Appellant(s)

                                                  VERSUS

     COROMANDEL SHIPPING AGENCIES PVT. LTD.                           Respondent(s)

     ( IA No.135402/2019-CONDONATION OF DELAY IN FILING and IA
     No.135400/2019-EX-PARTE STAY )

     Date : 20-09-2019 These matters were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.M. KHANWILKAR
                          HON'BLE MR. JUSTICE DINESH MAHESHWARI


     For Appellant(s)               Ms.   Pinky Anand, ASG
                                    Mr.   Shekhar Vyas, Adv.
                                    Ms.   Rukmini Bobde, Adv.
                                    Ms.   Tanisha Semonta, Adv.
                                    Mr.   Nitya Rao, Adv.
                                    Mr.   B. Krishna Prasad, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Appeals are admitted.

List along with Civil Appeal Nos.1765/2009 and 3349/2017 and other connected cases, if any. Signature Not Verified Digitally signed by (NEETU KHAJURIA) (VIDYA NEGI) CHARANJEET KAUR Date: 2019.09.21 11:02:32 IST COURT MASTER COURT MASTER Reason: